DILIPSING BHAGWAT PATIL Vs. PRINCIPAL KISAN MAHAVIDYALAYA PAROLA

JUDGEMENT

(1.) HEARD Mr. S. R. Barlinge, learned Counsel for the petitioner, Mr. R. J. Godbole, learned Counsel for the respondent No. 1 and Mrs. A. V. Gondhalekar, learned AGP for the respondent Nos. 2 and 3.

(2.) MR. S. R. Barlinge, learned Counsel for the petitioner, seeks leave to delete the respondent No. 3.

(3.) LEAVE granted.