NIDHI KUMAR Vs. STATE OF MAHARASHTRA

JUDGEMENT

(1.) PETITIONER Nidhi Kumar joined the Mahatma Gandhi Institution of Medical Sciences, Sevagram, Wardha in the State of Maharashtra after completing her 12th Standard Examination. The Mahatma Gandhi Institute of Medical Sciences (hereinafter referred to as the Medical College at Wardha conducts a competitive examination for selecting students for admission to the First M. B. B. S. Course. The petitioner appeared for the competitive examination and was selected.

(2.) SHE passed her first M. B. B. S. Examination from the Medical College at Wardha sometimes in December 1989. Her marks list bears the date 26th December, 1989. Thereafter she applied to the Dean of the Medical College, Wardha for No Objection Certificate for her transfer to Bombay in a Medical College at Bombay for the 2nd M. B. B. S. Course. Before the Medical College could take a decision on her application she has filed this petition on 30th January, 1990. This appears to be on account of the fact that the last date for submitting N. O. C. to the Medical Colleges run by the Municipal Corporation of Greater Bombay was 31st January, 1990. In the petition she has prayed that the said Institution which is run by Respondent No. 2-Society be directed to issue No Objection Certificate to her. She has also challenged the validity of a rule of the said Institute that no application for migration to other Medical College will be entertained from students admitted to that institution.

(3.) THE prospectus for M. B. B. S. 1988-1989 issued by Mahatma Gandhi Institute of Medical Sciences, Sevagram (Wardha) (Respondent No. 3) sets out that it is an institute which trains the students in a rural community setting. It is a rural medical college which serves the villagers. The Institute is located at Sevagram where Mahatma Gandhi and Kasturba lived during the pre-independence struggle. The Institute prescribes a Code of Conduct for students which, inter alia, requires students to take vegetarian meals, wear Khadi and lead a simple life. The students are required to execute an undertaking to abide by the Code of Conduct prescribed by the Institute. A student is also required to give a bond of Rs. 25,000 to serve in a rural area. If such a job is offered by the Government of India, Government of Maharashtra or Kasturba Health Society, for a minimum period of 3 years. Students are also required to give a bond of Rs. 5,000 to be paid in the event of withdrawing from the institute after admission.