LAWS(BOM)-1990-11-71

ABHAY & ASSOCIATES; ABHAY GOVIND HEGDE; ABHAY DINANATH MASSURKAR PARTNER OF M/S ABHAY & ASSOCIATES Vs. LIA PATROCINIA DE JESUS PEREIRA E BRAGANZA; MARTINHO PLUTERCO DE BRAGANZA

Decided On November 23, 1990

Abhay And Associates; Abhay Govind Hegde; Abhay Dinanath Massurkar Partner Of M/S Abhay And Associates Appellant

V/S

Lia Patrocinia De Jesus Pereira E Braganza; Martinho Pluterco De Braganza Respondents

JUDGEMENT

(1.) 23/11/1990.

(2.) At this stage Mr. D'Costa appears and waives service of the notice on admission of this appeal.

(3.) Appeal called out forthwith.

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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