(1.) This is a reference made by the learned Additional Sessions Judge at Margao.
(2.) The facts necessary to be mentioned for the disposal of this matter are these :-
(3.) I have heard the arguments of the learned advocates appearing for the parties.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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