JERVASIO PEREIRA SON OF LIGORIO PEREIRA Vs. STATE

Referred Judgements :-

DINKAR DEORAM KAMBLE VS. THE STATE OF MAHARASHTRA [REFERRED TO]
VILAS VASANTRAO PATIL VS. STATE OF MAHARASHTRA [REFERRED TO]
THAMBI NASIR AND ORS. VS. STATE [REFERRED TO]
STATE OF MAHARASHTRA V. ARUN UMAJI BANSODE [REFERRED TO]
MAHESH ROHIDAS KINALKAR V. STATE OF GOA [REFERRED TO]
ARJUN G. SANDBHOR V. STATE OF MAHARASHTRA [REFERRED TO]
KALI RAM V. STATE OF H.P [REFERRED TO]
BASAPPA V. STATE OF KARNATAKA [REFERRED TO]
RAVINDRA JHA V. STATE [REFERRED TO]
KORA GHASI VS. STATE OF ORISSA [REFERRED TO]
RAMESH BABULAL DOSHI VS. STATE OF GUJARAT [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. JEET SINGH [REFERRED TO]
SALIM AKHTAR ALIAS MOTA VS. STATE OF UTTAR PRADESH [REFERRED TO]
CHANDRAPPA VS. STATE OF KARNATAKA [REFERRED TO]
MULLA VS. STATE OF U P [REFERRED TO]
GANPAT VS. STATE OF HARYANA [REFERRED TO]
A SHANKAR VS. STATE OF KARNATAKA [REFERRED TO]
MURUGESAN VS. STATE [REFERRED TO]
SUBODH NATH VS. STATE OF TRIPURA [REFERRED TO]
MRITUNJOY BISWAS VS. PRANAB [REFERRED TO]
RAJIV SINGH VS. STATE OF BIHAR [REFERRED TO]
HAKEEM KHAN AND OTHERS VS. STATE OF M.P. [REFERRED TO]
ARUN KUMAR VS. STATE OF BIHAR [REFERRED TO]
NAVAL KISHORE MISHRA VS. STATE OF U.P. [REFERRED TO]