(1.) Not on board. Taken on board. Office to register the application.
(2.) This is an application for regular bail along with a prayer to release the applicant on temporary bail.
(3.) Heard Mr. Mardikar, learned Senior Counsel for applicant.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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