ASMITA SACHIN SONONE Vs. SACHIN DASHRATH SONONE

JUDGEMENT

(1.) Heard learned counsel for parties.

(2.) Learned Counsel Ms.Meghna Gowalani submits that she received instructions to appear on behalf of the Respondent. She undertakes to file her Vakalatnama within one week from today.

(3.) Both the learned counsel submits that the matter is settled out of the Court.