LAWS(BOM)-2020-12-99

ASSOCIATION OF INDIAN SCHOOLS Vs. STATE OF MAHARASHTRA

Decided On December 09, 2020
Association Of Indian Schools Appellant
V/S
STATE OF MAHARASHTRA Respondents

JUDGEMENT

(1.) Stand over to Monday i.e. 14th December, 2020 at 2.30 p.m.

(2.) This order will be digitally signed by the Private Secretary/Personal Assistant of this Court. All concerned will act on production by fax or e-mail of a digitally signed copy of this order.