LAWS(BOM)-2020-1-167

PRAVEEN S/O KHEMCHANDJI JAIN Vs. BABY ULHAHNAN

Decided On January 30, 2020
Praveen S/O Khemchandji Jain Appellant
V/S
Baby Ulhahnan Respondents

JUDGEMENT

(1.) Heard.

(2.) Admit.

(3.) With the consent of learned Advocate appearing for the parties heard finally.