(1.) Heard through video conferencing.
(2.) The application is filed as a Notice of Motion not an Interim Application. The reason is that it was filed as long ago as July 2019 before the filing system was switched over.
(3.) The prayers in the Notice of Motion read:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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