LAWS(BOM)-2020-4-79

DASHRATH Vs. HARISHCHANDRA

Decided On April 27, 2020
DASHRATH Appellant
V/S
HARISHCHANDRA Respondents

JUDGEMENT

(1.) Heard finally with consent at admission stage and decided by this common judgment.

(2.) Civil Revision Application No. 22 of 2018.

(3.) Civil Revision Application No. 23 of 2018.