(1.) The application is allowed.
(2.) Pending disposal of the case, the applicants viz:-
(3.) In the event of breach of any of the condition of bail the bail granted t applicants is liable to be cancelled.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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