LAWS(BOM)-2020-10-377

STATE OF MAHARASHTRA Vs. RAMESHWAR GULABRAO SONI

Decided On October 13, 2020
STATE OF MAHARASHTRA Appellant
V/S
Rameshwar Gulabrao Soni Respondents

JUDGEMENT

(1.) Heard.

(2.) For the reasons to be recorded separately, Criminal Appeal stands dismissed.