SHAHAJI NIVRUTTI GAIKWAD Vs. SHRIPATI RANGRAO CHAVAN

Referred Judgements :-

STATE OF ORISSA VS. BRUNDABAN SHARMA [REFERRED TO]
SITU SAHU VS. STATE OF JHARKHAND [REFERRED TO]
PATEL JIVIDAS TRIKAMDAS VS. DISTRICT COLLECTOR MEHSANA [REFERRED TO]
VALJIBHAI JAGJIVANBHAI VS. STATE OF GUJARAT [REFERRED TO]
PUTALABAI LAKHU PAWAR VS. SHIVA DHONDI PAWAR [REFERRED TO]
JAIRAM BADAN MAKODE VS. BHAGIRATHABAI MITHARAM PATIL [REFERRED TO]
M P STEEL CORPORATION VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]