ARNAB MANORANJAN GOSWAMI Vs. STATE OF MAHARASHTRA

JUDGEMENT

(1.) Heard learned Senior Advocate Mr. Harish Salve for the applicants, Mr. Amit Desai, Senior Advocate appearing for Respondent-State, Mr. Shirish Gupte, Senior Advocate, appearing for Respondent No. 5 and Mr. Devdatta Kamat, Senior Advocate, appearing for Respondent No. 3.

(2.) Learned counsel appearing for the parties have restricted their arguments only for the purpose of adjudication of the present interim application. Arguments are concluded at 6.00 p.m. today.

(3.) Reserved for orders.