VIJAYA ASHOK KHADATARE Vs. MANDAKINI NAGESH TALBHANDARE

JUDGEMENT

(1.) Heard Mr. Bhushan Tayade, learned counsel for the review petitioner and Mr. Kamble, learned counsel for the opposite party / original petitioner.

(2.) This petition has been filed seeking review of final order dated 07.11.2019 passed by this Court disposing of the related writ petition being Writ Petition No.5747 of 2005 as being infructuous.

(3.) Relevant portion of order dated 07.11.2019 is extracted hereunder: