(1.) Heard Mr. S.D. Padiyar and Mr. P. Shirodkar, learned Advocates for the Petitioners, Mr. D. Pangam, learned Advocate General with Mr. Deep Shirodkar, learned Addl. Government Advocate for the respondent nos.1 and 2 and Mr. S.N. Joshi and Ms. H. Joshi, learned Advocates for the respondent no.3.
(2.) We issue Rule and make the Rule returnable forthwith at the request and with the consent of the learned Counsel for the parties.
(3.) The petitioners seek the following substantial relief in this petition.