(1.) Rule. Rule made returnable forthwith and heard with the consent of learned counsel appearing for the parties.
(2.) This application is filed for the following relief :-
(3.) Respondent No. 2 - Mr. Vivek Kamtekar has filed an affidavit. In the said affidavit it is stated thus:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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