(1.) Heard Mr. R.G. Ramani for the Appellant-Assessee and Ms. S. Linhares, learned Standing Counsel for the Respondent-Revenue.
(2.) This appeal pertains to the Assessment Year 1997-98.
(3.) This appeal was admitted on 25th June, 2007, on the following substantial questions of law :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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