NATIONAL INVESTIGATION AGENCY Vs. VINAY TALEKAR

JUDGEMENT

(1.) Heard Mr. P. Faldessai, learned Additional Public Prosecutor for the National Investigation Agency (NIA)- Appellant herein.

(2.) Heard Mr. Punalekar, learned counsel for Respondent Nos.1, 2, 3 and 4 who were styled as A3, A4, A5 and A6 before the learned Special Court.

(3.) Heard Mr. Joshi who appears for Respondent Nos.5 and 6, who were styled as A10 and A11 before the learned Special Court.