GAUTAMSHETH KISAN WADVE Vs. KISAN GANGARAM KALE

Referred Judgements :-

DTC V. DTC MAZDOOR CONGRESS [REFERRED TO]
ATUL PROJECTS INDIA LTD. VS. BABU [REFERRED TO]
KUCHILAL RAMESHWAR ASHRAM TRUST EVAM ANNA KSHETRA TRUST VS. COLLECTOR HARIDWAR AND ORS [REFERRED TO]
STATE OF UTTAR PRADESH VS. JOGENDRA SINGH [REFERRED TO]
G H GRANT VS. STATE OF BIHAR [REFERRED TO]
MOHINDER SINGH GILL VS. CHIEF ELECTION COMMISSIONER NEW DELHI [REFERRED TO]
V C RANGADURAI VS. D GOPALAN [REFERRED TO]
CENTRAL INLAND WATER TRANSPORT CORPORATION LIMITED VS. BROJO NATH GANGULY / TARUN KANTI SENGUPTA [REFERRED TO]
DELHI TRANSPORT CORPORATION VS. D T C MAZDOOR CONGRESS ANB [REFERRED TO]
RATTAN CHAND HIRA CHAND VS. ASKAR NAWAZ JUNG [REFERRED TO]
JAGDISH SINGH VS. NATTHU SINGH [REFERRED TO]
MURLIDHAR DAYANDEO KESEKAR VS. VISHWANATH PANDU BARDE [REFERRED TO]
U P JAL NIGAM LUCKNOW VS. KALRA PROPERTIES P LTD [REFERRED TO]
ARULMIGHU LAKSHMINARASIMHASWAMY TEMPLE SINGIRIGUDI VS. UNION OF INDIA [REFERRED TO]
SHARDA DEVI VS. STATE OF BIHAR [REFERRED TO]
SHAHAZADA BI VS. HALIMABI [REFERRED TO]
BALVANT N VISWAMITRA VS. YADAV SADASHIV MULE [REFERRED TO]
STATE OF RAJASTHAN VS. BASANT NAHATA [REFERRED TO]
MEERA SAHNI VS. LT GOVERNOR OF DELHI [REFERRED TO]
SURAJ LAMP AND INDUSTRIES PVT LTD VS. STATE OF HARYANA [REFERRED TO]
CHURCH OF CHRIST CHARITABLE TRUST & EDUCATIONAL CHARITABLE SOCIETY VS. PONNIAMMAN EDUCATIONAL TRUST [REFERRED TO]
AJARAMBHAI AND MULJIBHAI ANR VS. UNITED INDIA INSURANCE CO LTD [REFERRED TO]
ABDUL KHALEQUE VS. MEDASWAR HOSSAIN [REFERRED TO]
HIMATRAO UKHA MALI VS. POPAT DEVRAM PATIL [REFERRED TO]
RAHUL PANDURANGJI KHADATKAR VS. STATE OF MAHARASHTRA [REFERRED TO]
MOHANDEVI VS. SPECIAL LAND ACQUISITION OFFICER [REFERRED TO]
RAMA NARAYAN MALI VS. ADDITIONAL COLLECTOR THANE [REFERRED TO]
SAKHUBAI ALIAS SHAKUNTALA V CHOPDE VS. NATIONAL THERMAL POWER [REFERRED TO]
AVADHUT ROKDOBA SHINDE VS. STATE OF MAHARASHTRA, THROUGH THE SECRETARY [REFERRED TO]
ADIVASEE SARVANGIN VIKAS SAMITEE VS. STATE OF MAHARASHTRA [REFERRED TO]
SPECIAL LAND ACQUISITION OFFICER VS. BHOGILAL LALCHAND GUJARATI [REFERRED TO]
THE BANGALORE TURF CLUB LTD VS. REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION [REFERRED TO]
DOSSIBAI NANABHOY JEEJEEBHOY VS. P.M. BHARUCHA [REFERRED TO]
RAJASTHAN HOUSING BOARD VS. NEW PINK CITY NIRMAN SAHKARI SAMITI LTD [REFERRED TO]
UDDAR GAGAN PROPERTIES LTD VS. SANT SINGH & ORS [REFERRED TO]
DR. T.P. SENKUMAR IPS VS. UNION OF INDIA & ORS. [REFERRED TO]
URMILA DEVI AND OTHERS VS. THE DEITY, MANDIR SHREE CHAMUNDA DEVI, THROUGH TEMPLE COMMISSIONER AND OTHERS [REFERRED TO]
BABASAHEB VS. RADHU VITHOBA BARDE [REFERRED TO]