LAWS(BOM)-2020-11-138

NEW INDIA ASSURANCE COMPANY LTD. Vs. DHAMMAJI

Decided On November 06, 2020
NEW INDIA ASSURANCE COMPANY LTD. Appellant
V/S
Dhammaji Respondents

JUDGEMENT

(1.) Heard learned Counsel for the applicant.

(2.) As per the ofce note, instant First Appeals are in time.