LAWS(BOM)-2020-12-476

SHRI NILESH BABAN KAMBLE Vs. STATE OF MAHARASTRA

Decided On December 11, 2020
Shri Nilesh Baban Kamble Appellant
V/S
STATE OF MAHARASTRA Respondents

JUDGEMENT

(1.) Heard Shri U.K. Bisen, learned Advocate for the appellant and Ms. K.S.Joshi, learned Additional Public Prosecutor for the respondent no.1.

(2.) Admit.

(3.) Ms. K.S.Joshi, learned Additional Public Prosecutor waives notice on behalf of respondent no.1.