LAWS(BOM)-2020-5-94

JYOTI ALIAS JAYA Vs. STATE OF MAHARASHTRA

Decided On May 12, 2020
Jyoti alias Jaya Appellant
V/S
STATE OF MAHARASHTRA Respondents

JUDGEMENT

(1.) Heard.

(2.) Perused the application and reply.

(3.) The applicant - Jyoti alias Jaya w/o Kisan Gawande is the mother of the prosecutrix while the applicant - Nilesh alias Nitin s/o Duryodhan Umbarkar is the so called husband of the prosecutrix.