SHAIKH ISMAIL Vs. CHOTIBI

Referred Judgements :-

C.H. SHAH VS. S.S. MALPATHAK AND OTHERS [REFERRED TO]
SATISH CHAND MAKHAN VS. GOVARDHAN DAS [REFERRED TO]
BHUNESHWAR PRASAD VS. UNITED COMMERCIAL BANK [REFERRED TO]
PURSHOTTAM DASS TANDON VS. STATE OF U P LUCKNOW [REFERRED TO]
SHAIK GHOUSE MOHIUDDIN VS. ANDHRA PRADESH STATE WAKF BOARD [REFERRED TO]
K SUVARAMMA VS. A P WAKF BOARD HYDERABAD [REFERRED TO]
SHANMUGHAM VS. TAMIL NADU STATE WAKF BOARD MADRAS [REFERRED TO]
BAMA KATHARI PATIL VS. ROHIDAS ARJUN MADHAVI [REFERRED TO]
MAULVI REZA ANSARI VS. SHYAMLAL SAH [REFERRED TO]
SOHAIL AZAM VS. MOHAMMED ATIQ-UR-REHMAN [REFERRED TO]
M.FASEELA VS. MUNNERUL ISLAM MADRASA COMMITTEE [REFERRED TO]
ZAHEDABI VS. MAHARASHTRA STATE BOARD OF WAQF PAN CHAKKI [REFERRED TO]