PRASAD NAIK Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY

Referred Judgements :-

T.C. BASAPPA V. T. NAGAPPA [REFERRED TO]
STATE OF UTTAR PRADESH VS. MOHAMMAD NOOH [REFERRED TO]
SYED YAKOOB VS. K S RADHAKRISHNAN [REFERRED TO]
RAM AND SHYAM COMPANY VS. STATE OF HARYANA [REFERRED TO]
HARBANS LAL VS. JAGMOHAN SARAN [REFERRED TO]
L CHANDRA KUMAR VS. UNION OF INDIA [REFERRED TO]
WHIRLPOOL CORPORATION VS. REGISTRAR OF TRADE MARKS MUMBAI [REFERRED TO]
HARBANSLAL SAHNIA VS. INDIAN OIL CORPORATION LIMITED [REFERRED TO]
COMMITTEE OF MANAGEMENT VS. VICE CHANCELLOR [REFERRED TO]
S N AGGARWAL VS. STATE N C T OF DELHI [REFERRED TO]
COSME ROMALDO SILVEIRA VS. VILLAGE PANCHAYAT CHICALIM [REFERRED TO]
UNION OF INDIA (UOI) AND ORS. VS. SHRI KANT SHARMA AND ORS. [REFERRED TO]
THE COURT ON ITS OWN MOTION VS. NATIONAL HIGHWAY AUTHORITY OF INDIA, NAGPUR AND ORS. [REFERRED TO]
LEADING HOTELS VS. ANTHONY MENDES AND ORS. [REFERRED TO]
STEEL AUTHORITY OF INDIA LTD. VS. DESIGNATED AUTHORITY, DIRECTORATE GENERAL OF ANTI [REFERRED TO]
KASHINATH JAIRAM SHETYE & ORS. VS. STATE OF GOA & ORS. [REFERRED TO]
SOUTH WEST PORT LIMITED VS. STATE OF GOA, [REFERRED TO]