(1.) Heard by consent of parties.
(2.) Impugned in the Petition are orders dated 27th June, 2019 and 28th October, 2020 passed by the Family Court, Pune.
(3.) The operative part of the order dated 27 th June, 2019 reads thus:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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