(1.) At the outset learned advocate Mr. S. P. Katneshwarkar holding for Mr. G. B. Chate for petitioner is tendering application seeking addition of prayer and placing some documents on record.
(2.) Since those documents are necessary, they are taken on record.
(3.) Leave to amend is granted.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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