ASSOCIATION OF INDIAN SCHOOLS Vs. STATE OF MAHARASHTRA

JUDGEMENT

(1.) Mr. Seksaria, learned advocate for the petitioner in Writ Petition Stamp No. 95630 of 2020 has commenced his arguments. Due to paucity of time hearing cannot proceed further today. Hearing shall resume on Wednesday next i.e. 9th December, 2020 at 2.30 p.m.

(2.) This order will be digitally signed by the Private Secretary/Personal Assistant of this Court. All concerned will act on production by fax or e-mail of a digitally signed copy of this order.