(1.) For the reasons recorded separately, the appeal is dismissed.
(2.) This order will be digitally signed by the Private Secretary of this Court. All concerned will act on production by fax or email of a digitally singed copy of this order.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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