BALAJI PARASRAM BODKHE Vs. STATE OF MAHARASHTRA

JUDGEMENT

(1.) Present application has been filed for pre-arrest bail.

(2.) Applicant in ABA No.286/2020 is apprehending his arrest in CR No.6/2020 dated 2.1.2020 registered with Hatta Police Station, Dist. Hingoli.

(3.) Heard learned Advocate Mr.Pathan for applicant and learned APP Mrs. Gour for Respondent- State.