(1.) Heard the learned counsel for the parties.
(2.) This petition has been filed under Article 226 and 227 of the Constitution of India by the Petitioners for seeking the following reliefs:
(3.) It will be apposite to briefly state the relevant facts which are not in dispute.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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