ANIL Vs. STATE OF MAHARASHTRA

Referred Judgements :-

HANUMANT GOVIND NARGUNDKAR VS. STATE OF MADHYA PRADESH [REFERRED TO]
MULK RAJ VS. STATE OF UTTAR PRADESH [REFERRED TO]
STATE OF UTTAR PRADESH VS. SINGHARA SINGH [REFERRED TO]
KASHINATH KRISHNA JADHAV VS. STATE OF MAHARASHTRA [REFERRED TO]
SHIVAJI SAHABRAO BOBADE VS. STATE OF MAHARASHTRA [REFERRED TO]
SAWAL DAS VS. STATE OF BIHAR [REFERRED TO]
RAMA NAND VS. STATE OF HIMACHAL PRADESH [REFERRED TO]
GAMBHIR VS. STATE OF MAHARASHTRA [REFERRED TO]
PADALA VEERAREDDY VS. STATE OF ANDHRA PRADESH [REFERRED TO]
SURESH CHANDRA BAHRI GURBACHAN SINGH RAJ PAL SHARMA VS. STATE OF BIHAR [REFERRED TO]
BALWINDER SINGH VS. STATE OF PUNJAB [REFERRED TO]
KAVITA VS. STATE OF TAMIL NADU [REFERRED TO]
STATE OF RAJASTHAN VS. RAJARAM [REFERRED TO]
SASHI JENA VS. KHADAL SWAIN [REFERRED TO]
ALOKE NATH DUTTA VS. STATE OF WEST BENGAL [REFERRED TO]
KRISHNAN VS. STATE [REFERRED TO]
SWAMY SHRADDANANDA ALIAS MURALI MANOHAR MIS VS. STATE [REFERRED TO]
MOHD AZAD ALIAS SAMIN VS. STATE OF WEST BENGAL [REFERRED TO]
RAMESHBHAI CHANDUBHAI RATHOD VS. STATE OF GUJARAT [REFERRED TO]
SANSAR CHAND VS. STATE OF RAJASTHAN [REFERRED TO]
SK YUSUF VS. STATE OF WEST BENGAL [REFERRED TO]
PANCHO VS. STATE OF HARYANA [REFERRED TO]
SAHADEVAN VS. STATE OF TAMIL NADU [REFERRED TO]
MAHADEO GANPATI SUTAR VS. STATE OF MAHARASHTRA [REFERRED TO]
DAYANAND CHANGDEO ZENDE VS. STATE OF MAHARASHTRA [REFERRED TO]
SHIVDAS ALIAS BETU NARAYAN BODDEWAR VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF U. P. VS. PUTTI LAL [REFERRED TO]
VIJAY SHANKAR VS. STATE OF HARYANA [REFERRED TO]
NAVANEETHAKRISHNAN VS. STATE BY INSPECTOR OF POLICE [REFERRED TO]
GARGI VS. STATE OF HARYANA [REFERRED TO]