(1.) Heard.
(2.) The learned advocate representing the Respondent Nos. 2 to 6/ Original accused questions the maintainability of this Appeal filed by the victim against the order of acquittal passed by Appellate Court.
(3.) Brief facts are as follows.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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