(1.) Learned Advocate Mr. Desale holding for Advocate Bachate submits that Mr. Bachate has personal difficulty and seeks time.
(2.) Since the office objections have not been removed and the matter is at the same stage for so many days, it appears that there is no urgency for the applicant.
(3.) Under such circumstance, a longer date is given. S.O. till 1st February, 2021. In the meantime, office objections be removed.