LAWS(BOM)-2020-12-172

BHARATEE BALAJI RAPATWAR Vs. STATE OF MAHARASHTRA

Decided On December 11, 2020
Bharatee Balaji Rapatwar Appellant
V/S
STATE OF MAHARASHTRA Respondents

JUDGEMENT

(1.) At the request of parties, stand over to 05.01.2021.

(2.) Wherever in the matter there is interim relief, the same is continued till then.