LAWS(BOM)-2020-9-215

BOXSTER IMPEX PVT LTD Vs. UNION OF INDIA

Decided On September 22, 2020
Boxster Impex Pvt Ltd Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) This order will dispose of the above noted three writ petitions.

(2.) We have heard Mr.Anand Sachwani alongwith Mr.Brijesh Pathak, learned counsel for the petitioners; and Mr.P.S.Jetly, learned senior counsel alongwith Mr.J.B.Mishra, learned counsel for the respondents.

(3.) In Writ Petition (St.) No.5670 of 2020 M/s Dunox Trading and Exports Private Limited, a private limited company having its registered office at Andheri (W), Mumbai is the petitioner and has filed the writ petition seeking the following reliefs:-