(1.) Heard.
(2.) The applicant is seeking bail in Crime No. 441/2019 registered at Police Station Shivaji Nagar, Khamgaon, Dist. Buldhana, for the offence punishable under Sections 302 read with Section 34 of the Indian Penal Code and Sections 4 and 5 of the Arms Act, 1959 and Section 135 of the Maharashtra Police Act, 1951.
(3.) The allegation against the present applicant is that on 21/12/2019 at 1.00 a.m., there was a verbal quarrel between the present applicant and deceased - Sachin and Vishal, as a result of which the present applicant along with his two sons - Arvind Bhongal and Ravindra Bhongal committed murder of deceased Sachin and Vishal by means of knives and wooden rafter.