LAWS(BOM)-2020-2-15

SURAIYYA BEGAM Vs. USMAN KHAN

Decided On February 07, 2020
Suraiyya Begam Appellant
V/S
USMAN KHAN Respondents

JUDGEMENT

(1.) Following substantial questions of law were framed on 22-8-2019.

(2.) Heard.

(3.) Admit.