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LAWS(BOM)-2020-9-127
GUNWANTIBEN KISHORCHANDRA SHAN Vs. MANJULABEN INDUKUMAR GHIYA
Decided On September 24, 2020
Gunwantiben Kishorchandra Shan
Appellant
V/S
Manjulaben Indukumar Ghiya
Respondents
Referred Judgements :-
PARASMAL DAULATRAM JAIN VS. RAMESHWAR RATHANLAL KARWA
[REFERRED TO]
JUDGEMENT
(1.) Heard.
(2.) Rule. Rule made returnable forthwith.
(3.) The writ petition is heard finally.
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