OSBAN FERNANDES Vs. STATE

Referred Judgements :-

MANOHARAN VS. STATE [REFERRED TO]
TAHSILDAR SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
DAGDU STATE OF MAHARASHTRA VS. STATE OF MAHARASHTRA:RUKHMINI [REFERRED TO]
BACHAN SINGH STATE OF PUNJAB AND MAL SINGH SUNIL BATRA NATHU SINGH KARTAR SINGH AND UJAGAR SINGH SHER SINGH SUNIL BATRA MAL SINGH NIRPAL SINGH JAGMOHAN SINGH UJAGAR SINGH VS. UNION OF INDIA [REFERRED TO]
SURESH VS. STATE OF UTTAR PRADESH [REFERRED TO]
STATE OF ASSAM VS. MAFIZUDDIN AHMED [REFERRED TO]
MACHHI SINGH VS. STATE OF PUNJAB [REFERRED TO]
ASHA ASHANAND VS. STATE OF RAJASTHAN [REFERRED TO]
DATTU RAMRAO SAKHARE VS. STATE OF MAHARASHTRA [REFERRED TO]
PANCHHI NATIONAL COMMISSION FOR WOMEN VS. STATE OF UTTAR PRADESH [REFERRED TO]
DHANANJAYA REDDY VS. STATE OF KARNATAKA [REFERRED TO]
ASHISH BATHAM VS. STATE OF MADHYA PRADESH [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. PREM CHAND [REFERRED TO]
BHAGWAN SINGH VS. STATE OF MADHYA PRADESH [REFERRED TO]
CHAUDHARI RAMJIBHAI NARASANGBHAI VS. STATE OF GUJARAT [REFERRED TO]
STATE OF M P VS. DAYAL SAHU [REFERRED TO]
YUVARAJ AMBAR MOHITE VS. STATE OF MAHARASHTRA [REFERRED TO]
BABUBHAI UDESINH PARMAR VS. STATE OF GUJARAT [REFERRED TO]
GOLLA YELUGU GOVINDU VS. STATE OF ANDHRA PRADESH [REFERRED TO]
SELVI VS. STATE OF KARNATAKA [REFERRED TO]
STATE OF M P VS. RAMESH [REFERRED TO]
AMIT VS. STATE OF UTTAR PRADESH [REFERRED TO]
SAYED DARAIN AHSAN ALIAS DARAIN VS. STATE OF WEST BENGAL [REFERRED TO]
AKANMAN BORA VS. STATE OF ASSAM [REFERRED TO]
PHILIPS VS. STATE OF KARNATAKA [REFERRED TO]
PRALHAD DYANOBA GAJBHIYE VS. STATE OF MAHARASHTRA [REFERRED TO]
NARAYAN KANU DATAVALE VS. STATE OF MAHARASHTRA [REFERRED TO]
SUBHASH DHONDIBA PANDIT VS. STATE OF MAHARASHTRA [REFERRED TO]
ARUN NARAYAN DHUMAL VS. STATE OF MAHARASHTRA [REFERRED TO]
VIKRAM VS. STATE OF MAHARASHTRA [REFERRED TO]
MOTILAL YADAV VS. STATE OF BIHAR [REFERRED TO]
SURAJSINH ALIAS SONU SURAJSINH COLLECTORSINH ALIAS SEVARAM RAJPUT VS. STATE OF GUJARAT [REFERRED TO]
SURINDER KUMAR KHANNA VS. INTELLIGENCE OFFICER DIRECTORATE OF REVENUE INTELLIGENCE [REFERRED TO]
DIGAMBER VAISHNAV AND ANOTHER VS. STATE OF CHHATTISGARH [REFERRED TO]
ANTHONY FERNANDES VS. POLICE INSPECTOR, MARGAO TOWN POLICE, MARGAO [REFERRED TO]