(1.) THE petitioner claims to be a Canadian National of Indian origin. He is also claiming to be residing in District Yamuna Nagar.
(2.) HE is accused No.2 in NDPS Special Case No.137 of 2008 on the file of learned Special Judge, Mumbai.
(3.) THE complaint was filed on 17th November 2008.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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