LAWS(BOM)-2010-9-113

SURESH R KANDUT Vs. PFIZER LTD

Decided On September 13, 2010
SURESH R. KANDUT Appellant
V/S
PFIZER LTD. Respondents

JUDGEMENT

(1.) Rule.

(2.) Mr. Cama, the learned Senior Advocate appearing for the respondent waives service.

(3.) Rule is made returnable forthwith and the petition is taken up for final hearing.