REGENT COMPUTRONICS PVT. LTD.

SHYAMSUNDAR Appellant

V/S

LOKESH CHANDRA Respondents

Referred Judgements :-

DELHI JUDICIAL SERVICE ASSOCIATION,TIS HAZARI COURT DELHI VS. STATE OF GUJARAT AND OTHERS [REFERRED TO]
SUKHDEV SINGH VS. HONBLE C J S TEJA SINGH AND THE HONBLE JUDGES OF THE PEPSU HIGH COURT AT PATIALA [REFERRED TO]
SUPREME COURT BAR ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
M M THOMAS VS. STATE OF KERALA [REFERRED TO]
PALLAV SHETH VS. CUSTODIAN [REFERRED TO]
STATE VS. BALDEV RAJ [REFERRED TO]
METAL BOX INDIA LTD VS. STATE OF MAHARASHTRA [REFERRED TO]

JUDGEMENT

(1.) This Miscellaneous Civil Application is listed before the Court in view of the order passed by the learned Single Judge of this Court (Coram : Smt. R. P. Sondur Baldota, J.) by order dated 12th March, 2010 and is allotted to us by the Hon'ble The Chief Justice.

(2.) The question for determination is as follows :-

(3.) It would not be necessary to deal with the facts of the case as the question to be decided in this reference is a pure question of law.

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SHYAMSUNDAR Vs. LOKESH CHANDRA

Referred Judgements :-

JUDGEMENT

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