JIJABAI Vs. SAKHARAM

Referred Judgements :-

EKNATH RAGHOBA VS. SOMLA LALU LAMANI THROUGH L.RS [REFERRED TO 22]
NAGENDRA NATH BORA LIKHIRAM COMMISSIONER OF HILLS DIVISION AND APPEALS ASSAM RAFIULLAH KHAN VS. COMMISSIONER OF HILLS DIVISION AND APPEALS ASSAM:BHANURAM PAGU:BHANURAM PEGU:AMULYA PRASAD CHALIHA [REFERRED TO 22]
ROSHAN DEEN VS. PREETI LAL [REFERRED TO 22]
BONDAR SINGH VS. NIHAL SINGH [REFERRED TO 22]
YESHWANT SAKHALKAR VS. HIRABAT KAMAT MHAMAI [REFERRED TO 22]
SHYAM GOPAL BINDAL VS. LAND ACQUISITION OFFICER [REFERRED TO]
BHAURAO S O VITHAL VS. GODAWARIBAI [REFERRED TO 22]
DATTA MANIKA DHOBI VS. DATTATRAYAALIASDATTOPANTGANPATRAO KULKARNI AND THE MAHARASHTRA REVENUE [REFERRED TO]
VITHAL BABA SHEVANTABAI VITHAL ANDHARE VS. AHMED KHAN S O NANHE KHAN [REFERRED TO : 2004(1) MH.L.J. 81 22]
SHAM RAJENDRA AGRAWAL VS. GHANSHYAM HAJARILAL SHARMA [REFERRED TO 22]
RADHU GOKUL GAWALI VS. MOHAN KISHAN GAWALI [REFERRED TO : 2007(6) MH.L.J. 117 13]
RAMJI DHONDJI DHUMAL VS. MAHADU JALBAJI DHUMAL [REFERRED TO: 2009(4) BOM.C.R. 678 22]
BABULAL VS. DROPADABAI [REFERRED TO 22]