(1.) Heard. Admit. Learned Adv. Mr. R.L. Khapre for respondents waives service.
(2.) Appeal is taken up for final hearing by consent.
(3.) Facts, which need to be adverted to, are as follows :- <FRM>JUDGEMENT_365_MHLJ2_2010Html1.htm</FRM>
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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