LAWS(BOM)-2010-10-226

AVG IMPEX PVT LTD Vs. UNION OF INDIA

Decided On October 27, 2010
AVG IMPEX PVT LTD Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) Rule, returnable forthwith.

(2.) Perused Petition.

(3.) Heard the Learned Counsel for the Petitioner and the Learned Counsel appearing for the Respondents.