JOAQUIM PAULO FURTADO Vs. LAND ACQUISITION OFFICER

Referred Judgements :-

SHAJI KURIAKOSE VS. INDIAN OIL CORPORATION LTD. [REFERRED TO]
CHIMANLAL HARGOVINDDAS VS. SPECIAL LAND ACQUISITION OFFICER POONA [REFERRED TO]
PERIYAR AND PAREEKANNI RUBBERS LIMITED VS. STATE OF KERALA [REFERRED TO]
V M SALGOACAR AND BROTHER LIMITED VS. UNION OF INDIA [REFERRED TO]
BASANT KUMAR VS. UNION OF INDIA [REFERRED TO]
SPECIAL DEPUTY COLLECTOR VS. KURRA SAMBASIVA RAO [REFERRED TO]
UNION OF INDIA VS. ZILLA SINGH [REFERRED TO]
VILUBEN JHALEJAR CONTRACTOR VS. STATE OF GUJARAT [REFERRED TO]
SUBH RAM VS. HARYANA STATE [REFERRED TO]
SPECIAL LAND ACQUISITION OFFICER VS. KARIGOWDA [REFERRED TO]