(1.) Heard respective counsel.
(2.) In the present Writ Petition, while issuing notices on 26.9.2006, this Court (Coram : P.V.Hardas & R.M.Savant, JJ.), had also granted ad-interim relief in following terms :
(3.) Petitioner had filed Civil Application No.9245 of 2009 with following prayers :-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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