LAWS(BOM)-2010-11-88

S B KHANDELWAL Vs. STATE OF MAHARAHSTRA

Decided On November 15, 2010
S B Khandelwal Appellant
V/S
State Of Maharahstra Respondents

JUDGEMENT

(1.) Heard Mr. Vashi the learned counsel for the petitioner.

(2.) Rule.

(3.) Respondents waives service. The petition is heard finally.